Punjab-Haryana High Court
Mustafa vs State Of Haryana on 16 August, 2022
Author: Gurvinder Singh Gill
Bench: Gurvinder Singh Gill
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CRM-M-23119-2022 (O&M)
Date of Decision: 16.08.2022
Mustafa ...Petitioner
Versus
State of Haryana ...Respondent
CORAM: HON'BLE MR. JUSTICE GURVINDER SINGH GILL
Present: Mr. Akashdeep Singh, Advocate, for the petitioner.
Mr. Rajiv Sidhu, DAG, Haryana,
assisted by ASI Joginder Singh.
GURVINDER SINGH GILL, J. (Oral)
For orders, see detailed reasons recorded in a separate order of even date passed in CRM-M-37452-2021 titled 'Mohammad Jahangeer Vs. State of Haryana'.
(GURVINDER SINGH GILL) JUDGE 16.08.2022 Vimal Whether speaking/reasoned: Yes/No Whether reportable: Yes/No 1 of 1 ::: Downloaded on - 18-08-2022 04:49:59 :::