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Madhya Pradesh High Court

Pawan Sule vs Collector on 8 April, 2024

Author: Sushrut Arvind Dharmadhikari

Bench: Sushrut Arvind Dharmadhikari

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 7075 of 2024 (PAWAN SULE Vs COLLECTOR AND OTHERS) Dated : 08-04-2024 Shri Harshwardhan Singh Rathore - Advocate for the petitioner.

At the request of learned counsel for the petitioner, the case is adjourned. List after one week.



                              (S. A. DHARMADHIKARI)                                     (GAJENDRA SINGH)
                                       JUDGE                                                 JUDGE

                           Shilpa




Signature Not Verified
Signed by: SHILPA
NAGDEVE
Signing time: 08-04-2024
17:53:28