Madhya Pradesh High Court
Pawan Sule vs Collector on 8 April, 2024
Author: Sushrut Arvind Dharmadhikari
Bench: Sushrut Arvind Dharmadhikari
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 7075 of 2024 (PAWAN SULE Vs COLLECTOR AND OTHERS) Dated : 08-04-2024 Shri Harshwardhan Singh Rathore - Advocate for the petitioner.
At the request of learned counsel for the petitioner, the case is adjourned. List after one week.
(S. A. DHARMADHIKARI) (GAJENDRA SINGH)
JUDGE JUDGE
Shilpa
Signature Not Verified
Signed by: SHILPA
NAGDEVE
Signing time: 08-04-2024
17:53:28