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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 10(c) in The Jammu and Kashmir Fire Force Act, 1967

(c)for the purpose of extinguishing fire, break into or through or pull down, any premises for the passage of house or appliances or cause them to be broken into or through or pulled down, doing as little damage as possible ;