Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act] Bombay Presidency - Subsection Section 12(2)(e) in THE BOMBAY LIFTS ACT, 1939 (e)the terms and conditions subject to which and the form in which the licences may be granted for the working of a lift under section 7,