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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 34(2)(c) in Arunachal Pradesh Nursing Council Act, 2011

(c)Prescription of the form in which a Register shall be kept, the particulars to be entered in such Register, and the parts in which such Register shall be divided under section 13.;