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State of Uttar Pradesh - Section

Section 98 in U.P. Consolidation of Holdings Rules, 1954

98. [ The Khasra Mutabiqat and the Khatauni in C.H. Form 45 prepared by the Consolidation, Lekhpal shall be checked cent per cent by the Consolidator. 25 per cent of the entries of these records shall be checked by the Assistant Consolidation Officer and five per cent by the Consolidation Officer. The Khatauni in C.H. Form 45 shall then be published in the village.