Gujarat High Court
Hardcastle Restaurants Private ... vs Union Of India on 24 October, 2019
Author: Harsha Devani
Bench: Harsha Devani, Sangeeta K. Vishen
C/SCA/30305/2019 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
F/SPECIAL CIVIL APPLICATION NO. 30305 of 2019
With
F/SPECIAL CIVIL APPLICATION NO. 30306 of 2019
With
F/SPECIAL CIVIL APPLICATION NO. 30307 of 2019
With
F/SPECIAL CIVIL APPLICATION NO. 30308 of 2019
With
F/SPECIAL CIVIL APPLICATION NO. 30674 of 2019
With
F/TAX APPEAL NO. 32147 of 2019
With
F/TAX APPEAL NO. 32449 of 2019
With
F/TAX APPEAL NO. 32450 of 2019
With
F/TAX APPEAL NO. 32451 of 2019
With
F/TAX APPEAL NO. 32536 of 2019
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PARAGON POLYMER PRODUCTS PVT. LTD.
Versus
STATE OF GUJARAT
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Appearance:
MR NITIN K MEHTA(3286) for the Petitioner(s) No. 1
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CORAM: HONOURABLE MS.JUSTICE HARSHA DEVANI
and
HONOURABLE MS. JUSTICE SANGEETA K. VISHEN
Date : 24/10/2019
COMMON ORAL ORDER
(PER : HONOURABLE MS.JUSTICE HARSHA DEVANI) Office objections to be removed on or before 30th November 2019, failing which, the concerned matter will stand dismissed for non-prosecution.
Registry to place a copy of this order in each matter.
(HARSHA DEVANI, J) (SANGEETA K. VISHEN,J) RAVI P. PATEL Page 1 of 1 Downloaded on : Sat Nov 16 22:54:49 IST 2019