Allahabad High Court
Ram Palat Yadav And Others vs State Of U.P. Through Principal ... on 24 May, 2013
Author: Ajai Lamba
Bench: Ajai Lamba
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- SERVICE SINGLE No. - 1485 of 2012 Petitioner :- Ram Palat Yadav And Others Respondent :- State Of U.P. Through Principal Secy.Irrigation Deptt. &Ors. Petitioner Counsel :- A.M. Tripathi Respondent Counsel :- C.S.C. Hon'ble Ajai Lamba,J.
On joint request, list this case on 15 July 2013.
Order Date :- 24.5.2013 A.Nigam