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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(k) in Andhra Pradesh Language Pundits Training Colleges (Regulation of Admission) Rules, 2005

(k)All the candidates called for counseling shall produce the specified original certificates along with the duly attested photocopies and the Convener LPCET shall be entitled to cause verification of all the certificates produced by the candidates.