Madhya Pradesh High Court
Raju Sahu vs The State Of Madhya Pradesh on 1 September, 2020
Author: Sujoy Paul
Bench: Sujoy Paul
1 MCRC-20791-2020 The High Court Of Madhya Pradesh MCRC-20791-2020 (RAJU SAHU Vs THE STATE OF MADHYA PRADESH) Jabalpur, Dated : 01-09-2020 Heard through Video Conferencing.
Shri Ashish Tiwari, learned counsel for the applicant seeks to withdraw this application.
Shri Puneet Shroti, learned P.L. for the State has no objection. Accordingly, this application is dismissed as withdrawn.
(SUJOY PAUL) JUDGE Biswal Signature Not Verified SAN Digitally signed by SHIBA NARAYAN BISWAL Date: 2020.09.01 16:00:49 IST