Madhya Pradesh High Court
Sawan vs The State Of Madhya Pradesh on 11 May, 2022
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 22743 of 2022 (SAWAN Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 11-05-2022 Shri Anopam Chouhan, learned counsel for the applicant.
Shri G S Chouhan, learned counsel for the State seeks and is granted a week's time to produce the case diary.
List in the next week.
(SUBODH ABHYANKAR) JUDGE krjoshi Signature Not Verified SAN Digitally signed by KHEMRAJ JOSHI Date: 2022.05.11 17:12:17 IST