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Madhya Pradesh High Court

Sawan vs The State Of Madhya Pradesh on 11 May, 2022

Author: Subodh Abhyankar

Bench: Subodh Abhyankar

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 22743 of 2022 (SAWAN Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 11-05-2022 Shri Anopam Chouhan, learned counsel for the applicant.

Shri G S Chouhan, learned counsel for the State seeks and is granted a week's time to produce the case diary.

List in the next week.

(SUBODH ABHYANKAR) JUDGE krjoshi Signature Not Verified SAN Digitally signed by KHEMRAJ JOSHI Date: 2022.05.11 17:12:17 IST