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[Cites 0, Cited by 0] [Section 33C(2)] [Section 33C] [Entire Act]

Union of India - Subsection

Section 33C(2)(xiii) in The Drugs And Cosmetics Act, 1940

(xiii)three persons, one each from amongst the practitioners of Ayurvedic, Siddha and Unani Tibb systems of medicine to be nominated by the Central Government.