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[Cites 0, Cited by 1] [Section 33] [Entire Act]

State of Haryana - Subsection

Section 33(2) in Haryana Registration and Regulation of Societies Act, 2012

(2)The Society shall file the list of the elected office-bearers with the District Registrar within a period of thirty days of holding of the elections for the Governing Body in the manner, as prescribed.