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[Cites 0, Cited by 0] [Section 99] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 99(1) in Arunachal Pradesh (Land Settlement and Records) Act, 2000

(1)the manner of appointment of revenue officers, survey officers and settlement officers, and other village officers and servants, their powers and duties, the official seals, if any, to be used by them and the size and description of the seals;