Gujarat High Court
R H Patel & 39 vs Reliance Industries ... on 11 March, 2014
Author: K.J.Thaker
Bench: Vijay Manohar Sahai, K.J.Thaker
O/OJA/16/2011 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
O.J.APPEAL NO. 16 of 2011
In COMPANY APPLICATION NO. 115 of 2009
In COMPANY PETITION NO. 93 of 2007
In COMPANY APPLICATION NO. 126 of 2007
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R H PATEL & 39....Appellant(s)
Versus
RELIANCE INDUSTRIES LIMITED....Opponent(s)
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Appearance:
MR PINAKIN M RAVAL, ADVOCATE for the Appellant(s) No. 1 - 4.1 , 5 - 40
NANAVATI ASSOCIATES, ADVOCATE for the Opponent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE VIJAY MANOHAR
SAHAI
and
HONOURABLE MR.JUSTICE K.J.THAKER
Date : 11/03/2014
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE K.J.THAKER) List before a Bench on which, one of us (Justice K.J.Thaker) is not a member, after obtaining necessary nomination from the Hon'ble the Chief Justice.
(V.M.SAHAI, J.) (K.J.THAKER, J) Ashish Tripathi Page 1 of 1