Andhra Pradesh High Court - Amravati
Saripalli Rama Sattaiah vs The State Of Andhra Pradesh on 12 November, 2024
>
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARA
TUESDAY .THE TWELFTH DAY OF NOVEMBER
TWO THOUSAND AND TWENTY FOUR
*-PRESENT:
THE HONOURABLE SMT JUSTICE VENKATA JYOTHIRMA! PRATAPA
LA. No. 1 of 2022
iN
CRLP.No, 7758 of 2022
Heiween :- "
1 Saripalli Rama Sattalah, S/o. Reddiyya, Aged about 58 years, Advocate,
Saripallivari Street, Narsapur.
@.Mamelapalll Satya Surya Venkata Ramana, Slo. Somayajulu, Aged about
82 years, Advocate, Ground Sireel, Narsanur
3.Vasa Lakshmi Surya Prabha, W/o. Vasa Jagannadha Sarma, Aged about
38 years, Employee, C/o. MSSV Ramana, Advocte, Ground, Street,
Nerasapur.
. Pettioners/Peditioners
AND
{.The State of Andhra Pradesh, Rep. by fs Public Prosecutar,
High Cour, Amaravall,
2.Vasa Jagannadha Sarma, S/o. Late Venkata Gin, C/o. V_L. Kameswari,
Deor No. 7-1-60, Gopala Sadanam, Main Road, Near Sivalayarn Center,
Narasapur.
3.Vesu Lakshmi Kameswari, Wo. Late Venkata Gri, Housewile,
Rio, Doar No. 7-1-60, Gopala Sadanam, Main Road, Near Sivalayam
Center, Narasapur.
_Respondenis/ Respondenis
Petition under Section 482 of CrP & praying thet in the cimumstances
stated in the affidavit filed In support of the oetifion, the High Court may be
pleased to stay of all furlher proceedings in O.C. No, 189 af 2019 on the fle of
the Additional Judicial First Class Magistrate, Narsapur, Vest Godavari
District, Pending disposal of ORLP No. F755 of 2022. on the fife of the High
mourn
The pelition coming on for hearing, upon perusing the pelilion and
memo of grounds fled hergin and the earlier order of the High Court dated
26.08.2022 , 22.00. 2028, 24.04.2024, 01.08. 2084 22.08 2024 25.08.2084 &
28.10.2024 and upon hearing the arguments of Sri P. Durga Prasad,
Advocate for the Petitioners and of the Public Prosecutor for respondent
No 1/Gtate and of Ms. G. Manasa, Advocate for the Respondent Nos.283 the
Court made the following:
ORDER:
"At request of learned counsel for the Petitioner{s) for filing relevant documents, Hist the maffer on 25.74.2024. inferim order granted earfier, is extended Hh then." AS shy. BVINOD 5 KUMAR " ASSISTANT REGISTRAR H TRUE COPY J Mog SECTION GEFICER Te }. The Additional Judicial First Class Magistrate, Narsapur, West Godavari Distnat é. One CC to Sri PB. Durga Prasa ae Advocates [OP UC) 3S. One CC to Ms. G. Mansa, cates FOPUC] &. Two CC's to Public Prasecutor, Nigh Court of AP (OUT) at oo oe ay aS One spare cony.
HIGH COURT VIP J DATE: 128 2024 LIST THE MATTER ON 28.44.2024 ORDER LANo. 1 of 2092 IN CRL.P. No. 7755 of 2022 INTERIM ORDER EXTENDED MAREN:
SS eS & ars Rs 3 SUNS} Xf R3 as af S Stage Sy sk : e TS Nh s y Rk oy SOS ERY § ry Ww oe Ry Nae a arnt ee oe SSRey CMSs wk SSR ater Eta eneed wet NS "~N SS _ SRR