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[Cites 1, Cited by 28]

Bombay High Court

Nirmala Krishna Mundkar vs The Deputy Collector (Land ... on 23 June, 2022

Author: M. G. Sewlikar

Bench: R. D. Dhanuka, M. G. Sewlikar

                                                        1/7      18-WP-7366-22-&-Ors.odt

                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      CIVIL APPELLATE JURISDICTION
                                      WRIT PETITION NO.7366 OF 2022
                       Nirmala Krishna Mundkar                   .... Petitioner
                                  versus
                       The Deputy Collector (Land Acquisition)
                       Metro Centre No.3 & Ors.                  ... Respondents
                                                  WITH
                                      WRIT PETITION NO.7396 OF 2022
                       Changa Chandar Bhoir & Ors.               .... Petitioners
                                  versus
                       The Deputy Collector (Land Acquisition)
                       Metro Centre No.3 & Ors.                  ... Respondents
                                                  WITH
                                      WRIT PETITION NO.7367 OF 2022
                       Jitendra Dattatraya Mundkar & Anr.        .... Petitioners
                                  versus
                       The Deputy Collector (Land Acquisition)
                       Metro Centre No.3 & Ors.                  ... Respondents
                                                  WITH
                                      WRIT PETITION NO.7370 OF 2022
                       Namubai Nathu Gharat & Anr.               .... Petitioners
                                  versus
                       The Deputy Collector (Land Acquisition)
                       Metro Centre No.3 & Ors.                  ... Respondents
                                                  WITH
                                      WRIT PETITION NO.7371 OF 2022
                       Nirmala Madhukar Koli                     .... Petitioner
                                  versus
                       The Deputy Collector (Land Acquisition)
                       Metro Centre No.3 & Ors.                  ... Respondents
                                                  WITH
          Digitally
          signed by
          MANUSHREE
                                      WRIT PETITION NO.7373 OF 2022
MANUSHREE V
V         NESARIKAR
NESARIKAR Date:        Prakash Bamji Patil & Ors.                .... Petitioners
          2022.06.28
          11:40:57                versus
          +0530
                       The Deputy Collector (Land Acquisition)
                       Metro Centre No.3 & Ors.                  ... Respondents

                 Nesarikar
                                  2/7      18-WP-7366-22-&-Ors.odt


                           WITH
               WRIT PETITION NO.7374 OF 2022
Keshav Aaditwar Naik                      .... Petitioner
           versus
The Deputy Collector (Land Acquisition)
Metro Centre No.3 & Ors.                  ... Respondents
                           WITH
               WRIT PETITION NO.7375 OF 2022
Shankar Ambya Patil                       .... Petitioner
           versus
The Deputy Collector (Land Acquisition)
Metro Centre No.3 & Ors.                  ... Respondents
                           WITH
               WRIT PETITION NO.7376 OF 2022
Parvatibai Motiram Koli and Anr.          .... Petitioners
            versus
The Deputy Collector (Land Acquisition)
Metro Centre No.3 & Ors.                  ... Respondents

                           WITH
               WRIT PETITION NO.7377 OF 2022

Pandharinath Parshuram Keni & Ors.        .... Petitioners
           versus
The Deputy Collector (Land Acquisition)
Metro Centre No.3 & Ors.                  ... Respondents
                           WITH
               WRIT PETITION NO.7378 OF 2022

Vishvanath Balu Patil & Anr.              .... Petitioners
           versus
The Deputy Collector (Land Acquisition)
Metro Centre No.3 & Ors.                  ... Respondents
                           WITH
               WRIT PETITION NO.7372 OF 2022

Suresh Chandar Koli (since deceased)
through LRs Laxmibai Suresh Koli
through POA Jaidas Suresh Koli            .... Petitioner
                                  3/7      18-WP-7366-22-&-Ors.odt

           versus
The Deputy Collector (Land Acquisition)
Metro Centre No.3 & Ors.                  ... Respondents

                           WITH
               WRIT PETITION NO.7392 OF 2022

Madan Keshav Patil & Ors.                 .... Petitioners
           versus
The Deputy Collector (Land Acquisition)
Metro Centre No.3 & Ors.                  ... Respondents

                           WITH
               WRIT PETITION NO.7391 OF 2022

Madhukar Gosavi Bhoir                     .... Petitioner
           versus
The Deputy Collector (Land Acquisition)
Metro Centre No.3 & Ors.                  ... Respondents

                           WITH
               WRIT PETITION NO.7383 OF 2022

Sunita Dharma Keni (since deceased)
through LRs                               .... Petitioners
           versus
The Deputy Collector (Land Acquisition)
Metro Centre No.3 & Ors.                  ... Respondents

                           WITH
               WRIT PETITION NO.7382 OF 2022

Ram Kana Patil & Ors.                     .... Petitioners
           versus
The Deputy Collector (Land Acquisition)
Metro Centre No.3 & Ors.                  ... Respondents

                           WITH
               WRIT PETITION NO.7379 OF 2022

Chandar Kamlya Thakur & Ors.              .... Petitioners
           versus
The Deputy Collector (Land Acquisition)
Metro Centre No.3 & Ors.                  ... Respondents
                                  4/7       18-WP-7366-22-&-Ors.odt

                           WITH
               WRIT PETITION NO.7388 OF 2022

Pandharinath Gautam Patil & Anr.           .... Petitioners
           versus
The Deputy Collector (Land Acquisition)
Metro Centre No.3 & Ors.                   ... Respondents

                           WITH
               WRIT PETITION NO.7369 OF 2022

Gona Tukaram Patil (since deceased)
through LRs & Ors.                         .... Petitioners
           versus
The Deputy Collector (Land Acquisition)
Metro Centre No.3 & Ors.                   ... Respondents

                           WITH
               WRIT PETITION NO.7368 OF 2022

Muktabai Rama Patil (since deceased)
through LRs & Ors.                         .... Petitioners
           versus
The Deputy Collector (Land Acquisition)
Metro Centre No.3 & Ors.                   ... Respondents

                           WITH
               WRIT PETITION NO.7381 OF 2022

Kashiram Ambaji Bhoir (since deceased)
through LRs & Ors.                         .... Petitioners
           versus
The Deputy Collector (Land Acquisition)
Metro Centre No.3 & Ors.                   ... Respondents

                           WITH
               WRIT PETITION NO.7380 OF 2022

Gautam Ganpat Khandagale (since deceased)
through LRs & Ors.                        .... Petitioners
           versus
The Deputy Collector (Land Acquisition)
Metro Centre No.3 & Ors.                  ... Respondents
                                  5/7      18-WP-7366-22-&-Ors.odt

                           WITH
               WRIT PETITION NO.7390 OF 2022

Kundalik Namdeo Mayde & Anr.              .... Petitioners
           versus
The Deputy Collector (Land Acquisition)
Metro Centre No.3 & Ors.                  ... Respondents

                           WITH
               WRIT PETITION NO.7389 OF 2022

Dagadu Tatya Mhatre (since deceased)
through LRs & Ors.                        .... Petitioners
           versus
The Deputy Collector (Land Acquisition)
Metro Centre No.3 & Ors.                  ... Respondents

                           WITH
               WRIT PETITION NO.7398 OF 2022

Maruti Rama Patil (since deceased)
through LRs & Ors.                        .... Petitioners
           versus
The Deputy Collector (Land Acquisition)
Metro Centre No.3 & Ors.                  ... Respondents

                           WITH
               WRIT PETITION NO.7386 OF 2022

Bayabai Krushna Mhatre & Ors.             .... Petitioners
           versus
The Deputy Collector (Land Acquisition)
Metro Centre No.3 & Ors.                  ... Respondents

                           WITH
               WRIT PETITION NO.7395 OF 2022

Budhaji Changu Khutarkar & Ors.           .... Petitioners
           versus
The Deputy Collector (Land Acquisition)
Metro Centre No.3 & Ors.                  ... Respondents
                             .......
                                       6/7         18-WP-7366-22-&-Ors.odt

•      Mrs. Deepa Punde i/b. Mr. Sachin B. Punde, Advocate for
       Petitioners.
•      Mr. Akshay Shinde, 'B' panel, a/w Mrs. M. S. Bane - AGP for
       State, Respondent Nos.1, 2 and 5.

                             CORAM : R. D. DHANUKA &
                                     M. G. SEWLIKAR, JJ.

DATE : 23rd JUNE, 2022. P.C. :

1. Learned counsel for the Petitioner on instructions states that though the award is already made for acquiring the land of the Petitioner as so far back as on 04/07/2016, the Petitioners have not been granted compensation together with benefits including interest at the rate of 9% as per section 34 of the Land Acquisition Act. Statement is accepted.
2. Learned counsel for the Respondent Nos.1, 2 and 5 waives service. Issue notice to Respondent Nos.3 and 4 returnable on 08/07/2022.
3. Hamdust permitted so far as Respondent Nos.3 and 4 are concerned. In addition to Court notice, the Petitioner is 7/7 18-WP-7366-22-&-Ors.odt permitted to serve Respondent Nos.3 and 5 by private notice. It is made clear that the Court will make an endeavour to dispose off the Writ Petitions finally at the admission stage, subject to time constraint.
4. Place the matters high on board on 08/07/2022.

(M. G. SEWLIKAR, J.) (R. D. DHANUKA , J.)