Supreme Court - Daily Orders
M/S National Insurance Co. Ltd vs P. Alagesan on 27 January, 2014
ITEM NO.26 COURT NO.14 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)....../2014
CC 881/2014
(From the judgement and order dated 15/03/2013 in CMA No.3711/2012, of The
HIGH COURT OF MADRAS)
M/S NATIONAL INSURANCE CO. LTD Petitioner(s)
VERSUS
P. ALAGESAN Respondent(s)
(With appln(s) for c/delay in filing SLP)
Date: 27/01/2014 This Petition was called on for hearing today.
CORAM : HON’BLE MRS. JUSTICE RANJANA PRAKASH DESAI
HON’BLE MR. JUSTICE MADAN B. LOKUR
For Petitioner(s) Dr. Meera Agarwal,Adv.
Mr. Ramesh Chandra Mishra, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed. Question of law is kept open.
[Gulshan Kumar Arora] [Indu Pokhriyal] Court Master Court Master