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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Odisha - Subsection

Section 23(iv) in Orissa Government Vehicles (Control and Use) Rules, 1978

(iv)The auction shall be conducted by an officer not below Class-II level authorised by the competent authority in that behalf. The conducting officer shall record the proceedings of the auction in his own hand.