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State of Rajasthan - Section

Section 17 in Rajasthan State Dental Council Rules, 2008

17. Manner of opening the registered cover.

- The Returning officer shall open the outer envelopes immediately after 5 P.M. on the day fixed for the poll at the place to which the envelopes are addressed to him. Any candidate may be present in person or may send a representative duly authorised by him in writing to attend at the time outer envelopes are opened.