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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Karnataka - Subsection

Section 9(1)(a) in The Karnataka Electricity Supply Undertakings (Acquisition) Act, 1974

(a)particulars of the book debts and investments belonging to and all liabilities and obligations of the company subsisting immediately before the vesting date; and