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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Odisha - Subsection

Section 25(1) in The Orissa State Tax on Professions, Trades, Callings and Employment Rules, 2000

(1)A fee of rupees ten shall be payable on an application for grant of a duplicate copy of Certificate of Enrolment/Registration.