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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(p) in Karnataka Electricity Reform Act, 1999

(p)Words and expressions used but not defined in this Act and defined in the Electricity (Supply) Act, 1948 (Central Act No. 54 of 1948), have the meanings respectively assigned to them in that Act;