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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Karnataka - Subsection

Section 7(1)(a) in Karnataka Co-Operative Societies Act, 1959

(a)that the application complies with the provisions of this Act [, rules and the provisions of any other law for the time being in force] [Substituted by Act 25 of 1998 w.e.f. 15.8.1998.];