Section 4 in Tamil Nadu Dr. M.G.R. Medical University, (Affiliation of Nursing Colleges) Statutes
4.
(i)Only Educational Trust/Society (hereinafter referred to as "applicant") with sufficient financial soundness. and which satisfy the conditions stipulated hereunder in sub-statute (ii) shall be eligible for starting private Nursing College. Application from the individuals for Certificate of Registration will not entertained.(ii)Conditions to be satisfied by the applicant for applying for Certificate of Registration.(a)The applicant shall own and possess a hospital being run by it with not less than 200 beds with an administrative block or shall have a tie-up with a general hospital with a minimum of 200 beds within an radius of 10 K.M.(b)The hospital and administrative block are to be have been located in an area of not less than 10 (ten) acres in an urban agglomeration and not less than 30 (thirty) acres in other areas.
