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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Kerala - Subsection

Section 6(1) in Kerala Recognition of Trade Unions Rules, 2011

(1)On receipt of an application for certificate for recognition, the Registrar shall, within seven days from the date of receipt of such application, give notice to the trade union or the employer in Form B informing the time and date of enquiry and also the documents to be produced if any, for determining whether the applicant Trade Union fulfills the conditions laid down in Section 4 and for ascertaining whether there is any other Trade Union interested in submitting application for recognition.