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State of Uttar Pradesh - Section

Section 131 in The General Rules (Civil), 1957

131. Issue of process within [eight kilometres] [Substituted by Notification No. 603/VII-f-97, dated 3-2-1981, w.e.f. 3-10-1981.] radius.

- A process for service at a place within the [eight kilometres] [Substituted by Notification No. 603/VII-f-97, dated 3-2-1981, w.e.f. 3-10-1981.] radius shall ordinarily be returned either the same day or the next. Emergent processes shall be issued for service on the day they are received by the serving officer.