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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(c) in The U.P. Essential Commodities (Display of Prices and Stocks and Control of Supply and Distribution) Order, 1977

(c)in case of scheduled commodity not covered by sub-clauses (a) and (b), the price mentioned in the price list for such commodities referred to in clause 3 (1) or clause 4 (1) as the case may be.