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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(b) in Andhra Pradesh State Council of Higher Education Act, 1988

(b)"College" means a College affiliated to or associated with or recognised by any University in the State including Engineering Colleges, Polytechnic Colleges and all Colleges established in the Co-operative Sector ;