Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Section 8] [Entire Act] Union of India - Subsection Section 8(2) in THE REGIONAL RURAL BANKS ACT, 1976 (2)In discharging its functions, the Board shall act on business principles and shall have due regard to public interest.
