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[Cites 0, Cited by 0] [Section 77F(4)] [Section 77F] [Entire Act]

State of Maharashtra - Subsection

Section 77F(4)(i) in The Maharashtra Cooperative Societies Rules, 1961

(i)Within ten days from the service of a notice calling upon the opponent to obtain leave from the [***] [Deleted 'Registrar or the' by Notification No. CSL-2014/697/C.R.04/13C, dated 30.8.2014 (w.e.f. 23.12.1961).]