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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Andhra Pradesh - Subsection

Section 36(iii) in ANDHRA PRADESH ANCIENT AND HISTORICAL MONUMENTS AND ARCHAEOLOGICAL SITES AND REMAINS RULES 1960

(iii)fails or refuses to comply with an order made under sub-rule (1) of rule 35 shall be punishable with imprisonment which may extend to three months or with fine which may extend to five thousand rupees or with both.