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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1)(a) in Extradition Treaty between the Government of the Republic of India and the Government of the Republic of the Philippines

(a)if the offence of which he is accused or convicted is a military offence which is not also an offence under the general criminal law;