Madhya Pradesh High Court
Chhotelal Panika vs The State Of Madhya Pradesh on 25 April, 2019
1 WP-22284-2013 The High Court Of Madhya Pradesh WP-22284-2013 (CHHOTELAL PANIKA Vs THE STATE OF MADHYA PRADESH) 6 Jabalpur, Dated : 25-04-2019 Mr.Pramod Kumar Pandey, learned counsel for the petitioner. Mr.Piyush Bhatnagar, learned Government Advocate for the State. Learned counsel for the State is requested to file its reply on or before the next date of hearing.
List this case on 4.7.2019.
A typed copy of this order be given to the learned counsel for the State.
(ATUL SREEDHARAN) JUDGE ss Digitally signed by SHYAMLEE SINGH SOLANKI Date: 06/05/2019 11:05:47