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State of Madhya Pradesh - Section

Section 34 in The M.P. Janpad Panchayats (Accounts) Rules, 1999

34. Sanction of Expenditure and Payment of claims and adjustment.

- No payment in any manner or adjustment of any amount/ payable/ recoverable by Janpad Panchayat shall be made or entered in the books of accounts or subsidiary records without the prior sanction of the Chief Executive officer or the officer nominated by him