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[Cites 0, Cited by 0] [Section 46(1)] [Section 46] [Entire Act]

State of West Bengal - Subsection

Section 46(1)(e) in The West Bengal Panchayat Act, 1957

(e)[ the performance of such functions as may be transferred to it under section 31 of the Cattle-trespass Act, 1871.] [Clause (e) inserted by W.B. Act 27 of 1965.]