Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 2] [Entire Act] State of Assam - Subsection Section 2(10) in Assam Town and Country Planning Act, 1959 (10)"Master Plan" means a plan as defined under section 9 and shall comprise of items (a) to (e) of section 11.
