Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 2 in Delegation of Powers of Collector to Deputy or Assistant Collectors Delegation Rule 2. To enquire and fix boundaries of villages and determine disputes, if any, relating thereto under Section 90 of the said Act.
