Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3M] [Entire Act] State of Rajasthan - Subsection Section 3M(viii) in The Rajasthan Minor Mineral Concession Rules, 1986 (viii)the licensee shall pay to the occupier of surface of the land such compensation as may become payable as per law in force;
