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State of Tamilnadu - Section

Section 24 in Tamil Nadu Panchayats (Preparation of Plans and Estimates for Works and Mode and Conditions of Contracts) Rules, 1998

24. Exceeding the estimate amount.

- In the case of works the value or the amount of work which exceeds the estimate amount, the tender shall be settled after obtaining concurrence from the authority competent to sanction or as specified in rule 25.