Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Andhra Pradesh - Subsection

Section 38(p) in Andhra Pradesh Agricultural University Act, 1963

(p)the conditions under which students shall be admitted- to the degree diploma or other courses and to the examinations of the University and shall be eligible for the award of degrees and diplomas;