Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act] State of Tripura - Subsection Section 19(2)(vi) in Tripura Contract Labour (Regulation and Abolition) Rules 1978 (vi)the licensee shall notify any change in the number of workmen or the conditions of work to the licensing officer.