Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 11] [Article 243B] [Constitution] Constitution Subarticle Article 243B(1) in Constitution of India (1)There shall be constituted in every State, Panchayats at the village, intermediate and district levels in accordance with the provisions of this Part.