Delhi High Court - Orders
Govt Of Nct Of Delhi & Ors vs Ms. Nisha & Ors on 18 October, 2023
Author: V. Kameswar Rao
Bench: V. Kameswar Rao, Anoop Kumar Mendiratta
$~4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10056/2023, CM APPL. 38723/2023
GOVT OF NCT OF DELHI & ORS.
..... Petitioners
Through: Mrs. Avnish Ahlawat, SC, GNCTD
(Services) with Mrs. Taniya Ahlawat,
Mr. Nitesh Kumar Singh, Ms.
Laavanya Kaushik, Ms. Aliza Alam
and Mr. Mohnish Sehrawat, Advs.
Ms. Latika Choudhury, Adv.
versus
MS. NISHA & ORS.
..... Respondents
Through: Mr. Vipin Kumar Sharma, Adv.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
ORDER
% 18.10.2023 As there is a Full Court reference to bid farewell to Hon'ble Mr. Justice Siddharth Mridul, re-notify on December 12, 2023.
V. KAMESWAR RAO, J ANOOP KUMAR MENDIRATTA, J OCTOBER 18, 2023/aky This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/10/2023 at 23:14:13