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Delhi High Court - Orders

Govt Of Nct Of Delhi & Ors vs Ms. Nisha & Ors on 18 October, 2023

Author: V. Kameswar Rao

Bench: V. Kameswar Rao, Anoop Kumar Mendiratta

                                    $~4
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 10056/2023, CM APPL. 38723/2023
                                                GOVT OF NCT OF DELHI & ORS.
                                                                                                  ..... Petitioners
                                                                 Through: Mrs. Avnish Ahlawat, SC, GNCTD
                                                                           (Services) with Mrs. Taniya Ahlawat,
                                                                           Mr. Nitesh Kumar Singh, Ms.
                                                                           Laavanya Kaushik, Ms. Aliza Alam
                                                                           and Mr. Mohnish Sehrawat, Advs.
                                                                           Ms. Latika Choudhury, Adv.
                                                                 versus

                                                MS. NISHA & ORS.
                                                                                                                                  ..... Respondents
                                                                                      Through:                 Mr. Vipin Kumar Sharma, Adv.

                                                CORAM:
                                                HON'BLE MR. JUSTICE V. KAMESWAR RAO
                                                HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
                                                             ORDER

% 18.10.2023 As there is a Full Court reference to bid farewell to Hon'ble Mr. Justice Siddharth Mridul, re-notify on December 12, 2023.

V. KAMESWAR RAO, J ANOOP KUMAR MENDIRATTA, J OCTOBER 18, 2023/aky This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/10/2023 at 23:14:13