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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Haryana - Subsection

Section 4(1) in Chaudhary Ranbir Singh University, Jind Act, 2014

(1)The limits of the area within which the University shall exercise its powers for the colleges of education shall be the State of Haryana and for other faculties it shall be the campus of the University:Provided that the constituent colleges and departments of education of other State universities and other faculties shall be under the respective State universities.