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[Cites 0, Cited by 0] [Section 98] [Entire Act]

State of Jharkhand - Subsection

Section 98(xi) in The Jharkhand Agricultural Produce Markets Rules, 2000

(xi)[ The provisions of the Act, shall not apply to a trader till his daily turn over does not exceed a sum of Rs. 1,000 (Rs. One thousand) or till the annual turnover does not exceed a sum of Rs. 50,000 (Rs. Fifty thousand) whichever is earlier, that is why a turnover of Rs. 1,000 (Rs. One thousand) on a day or Rs. 50,000 (Rs. Fifty thousand) during the course of a year whenever occurs, the provisions of the Act shall apply.] [Substituted by G.S.R. 12A dated 26.9.1993.]