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[Cites 0, Cited by 0] [Section 99(2)] [Section 99] [Entire Act]

State of Tripura - Subsection

Section 99(2)(c) in Tripura Panchayats Act, 1993

(c)inspect or cause to be inspected utilisation of funds in respect of schemes or programmes assigned to the Gram Panchayats by the State Government for execution either directly or through the Zilla Parishad or the Panchayat Samiti ; and