Supreme Court - Daily Orders
Gorakhnath Shankar Nakhwa vs The Municipal Commissioner Of ... on 18 July, 2023
Bench: Abhay S. Oka, Prashant Kumar Mishra
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ITEM NO.45 COURT NO.11 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 3112/2023
(Arising out of impugned final judgment and order dated 09-12-2022
in WP No. 113/2019 passed by the High Court Of Judicature At
Bombay)
GORAKHNATH SHANKAR NAKHWA & ORS. Petitioner(s)
VERSUS
THE MUNICIPAL COMMISSIONER OF MUNICIPAL
CORPORATION OF GREATER MUMBAI & ORS. Respondent(s)
(IA No. 87038/2023 - INTERVENTION APPLICATION)
Date : 18-07-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA
For Petitioner(s) Mr. Aman Vachher, Adv.
Mr. Sujit Lahoti, Adv.
Mr. Dhiraj, Adv.
Mr. Ashutosh Dubey, Adv.
Mrs. Anshu Vachher, Adv.
Mr. Abhishek Chauhan, Adv.
Mr. Akshat Vachher, Adv.
Mr. Amit Kumar, Adv.
M/S. Vachher And Agrud, AOR
For Respondent(s) Mr. Vikramjeet Banerjee, A.S.G.
Mr. Rajan Kumar Chourasia, Adv.
Mr. Abhishek Singh, Adv.
Mr. Bharat Sood, Adv.
Mr. Tathagat Sharma, Adv.
Mr. Arvind Kumar Sharma, AOR
Ms. Pallavi Pratap, Adv.
Ms. Prachi Pratap, Adv.
Signature Not Verified
Dr. Prashant Pratap, Adv.
Mr. Akshay Singh, Adv.
Digitally signed by
Indu Marwah
Date: 2023.07.21
17:13:11 IST
Reason: Mr. Gautam Mishra, Adv.
Ms. Kinjal Aggarwal, Adv.
M/S. Pratap And Co., AOR
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Mr. Aniruddha Deshmukh, Adv.
Mr. Siddharth Dharmadhikari, Adv.
Mr. Aaditya Aniruddha Pande, AOR
Mr. Bharat Bagla, Adv.
Mr. Sourav Singh, Adv.
Mr. Chirag M. Shroff, AOR
Mr. S.Ravishankar, Adv.
Mrs. S. Yamunah Nachiar, AOR
Ms. Ruhini Dey, Adv.
Mr. Satish Vig, AOR
UPON hearing the counsel the Court made the following
O R D E R
A letter has been circulated by the learned counsel appearing for the petitioner(s) seeking adjournment on account of personal difficulty. The matter is adjourned to 22.08.2023.
(INDU MARWAH) (AVGV RAMU) COURT MASTER (SH) COURT MASTER (NSH)