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Supreme Court - Daily Orders

Gorakhnath Shankar Nakhwa vs The Municipal Commissioner Of ... on 18 July, 2023

Bench: Abhay S. Oka, Prashant Kumar Mishra

                                                 1


     ITEM NO.45                         COURT NO.11                  SECTION IX

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)              No(s).   3112/2023

     (Arising out of impugned final judgment and order dated 09-12-2022
     in WP No. 113/2019 passed by the High Court Of Judicature At
     Bombay)

     GORAKHNATH SHANKAR NAKHWA & ORS.                                Petitioner(s)

                                               VERSUS

     THE MUNICIPAL COMMISSIONER OF MUNICIPAL
     CORPORATION OF GREATER MUMBAI & ORS.                          Respondent(s)

     (IA No. 87038/2023 - INTERVENTION APPLICATION)

     Date : 18-07-2023 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ABHAY S. OKA
                         HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA

     For Petitioner(s)            Mr. Aman Vachher, Adv.
                                  Mr. Sujit Lahoti, Adv.
                                  Mr. Dhiraj, Adv.
                                  Mr. Ashutosh Dubey, Adv.
                                  Mrs. Anshu Vachher, Adv.
                                  Mr. Abhishek Chauhan, Adv.
                                  Mr. Akshat Vachher, Adv.
                                  Mr. Amit Kumar, Adv.
                                  M/S. Vachher And Agrud, AOR

     For Respondent(s)            Mr. Vikramjeet Banerjee, A.S.G.
                                  Mr. Rajan Kumar Chourasia, Adv.
                                  Mr. Abhishek Singh, Adv.
                                  Mr. Bharat Sood, Adv.
                                  Mr. Tathagat Sharma, Adv.
                                  Mr. Arvind Kumar Sharma, AOR

                                  Ms. Pallavi Pratap, Adv.
                                  Ms. Prachi Pratap, Adv.
Signature Not Verified
                                  Dr. Prashant Pratap, Adv.
                                  Mr. Akshay Singh, Adv.
Digitally signed by
Indu Marwah
Date: 2023.07.21
17:13:11 IST
Reason:                           Mr. Gautam Mishra, Adv.
                                  Ms. Kinjal Aggarwal, Adv.
                                  M/S. Pratap And Co., AOR
                                    2


                     Mr. Aniruddha Deshmukh, Adv.
                     Mr. Siddharth Dharmadhikari, Adv.
                     Mr. Aaditya Aniruddha Pande, AOR
                     Mr. Bharat Bagla, Adv.
                     Mr. Sourav Singh, Adv.

                     Mr. Chirag M. Shroff, AOR

                     Mr. S.Ravishankar, Adv.
                     Mrs. S. Yamunah Nachiar, AOR
                     Ms. Ruhini Dey, Adv.

                     Mr. Satish Vig, AOR

          UPON hearing the counsel the Court made the following
                             O R D E R

A letter has been circulated by the learned counsel appearing for the petitioner(s) seeking adjournment on account of personal difficulty. The matter is adjourned to 22.08.2023.

(INDU MARWAH)                                    (AVGV RAMU)
COURT MASTER (SH)                             COURT MASTER (NSH)