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[Cites 0, Cited by 0] [Section 388(1)] [Section 388] [Entire Act]

Union of India - Subsection

Section 388(1)(b) in The Companies Act, 2013

(b)if the prospectus does not have the effect, where an application is made in pursuance thereof, of rendering all persons concerned bound by all the provisions of sections 33 and 40, so far as applicable.