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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Madhya Pradesh - Subsection

Section 60(1) in The M.P. Cinemas (Regulation) Rules, 1972

(1)Boilers, steam engines, gas engines and dynamos when used for the supply of electricity to such premises shall be such positions as shall be sanctioned by the Electrical Inspector to he Government. All necessary provisions shall be made for keeping the temperature of the engine rooms within proper limits.